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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(11) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

(11)A copy of the minutes shall be endorsed to the Central Government for the information of the Central Monitoring Committee.Annexure I(See rule 7)First Aid FacilitiesA. At every work place there shall be provided and maintained, so as to be easily accessible during working hours, not less than one first-aid box for 150 employees.
(a)The first-aid box shall be distinctly marked with a red cross on white back ground and shall contain the following equipments, namely :-
(b)For work places in which the number of employees employed does not exceed 50, each first-aid box shall contain the following equipments :-