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[Section 1]
[Entire Act]
Union of India - Subsection
Section 1(3) in The International Development Association (Status, Immunities and Privileges) Act, 1960
| Enforced w.e.f. 15th October, 1960; vide Notification No. S.O. 2474-A, dt. 11-10-1960, Gazette of India, 1960, Extraordinary, Pt. II, Section 3(ii), p. 580-AExtended to the Union torritory of Pondicherry by Act 26 of 1968, S.3 and Schedule. |