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Union of India - Section

Section 1 in The International Development Association (Status, Immunities and Privileges) Act, 1960

1. Short title, extent and commencement.

(1)This Act may be called the International Development Association (Status, Immunities and Privileges) Act, 1960.
(2)It extends to the whole of India.
(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
Enforced w.e.f. 15th October, 1960; vide Notification No. S.O. 2474-A, dt. 11-10-1960, Gazette of India, 1960, Extraordinary, Pt. II, Section 3(ii), p. 580-AExtended to the Union torritory of Pondicherry by Act 26 of 1968, S.3 and Schedule.