Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 11B] [Entire Act] Union of India - Subsection Section 11B(b) in The Legal Services Authorities Act, 1987 (b)organise Lok Adalats within the taluk; and
