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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(2)(ii) in The Board Of Trustees Of The Port Of Calcutta (Payment Of Fees And Allowances To Trustees) Rules, 1975

(ii)rupees fifteen for attendance at each meeting of a Committee, other than the meetings of the Committee held on the same day in continuation or preparatory to, an ordinary or special meeting of the Board.