Madhya Pradesh High Court
Krishnakant Goutam vs Madhya Pradesh Higher Education ... on 29 June, 2018
1 WP-5772-2018 The High Court Of Madhya Pradesh WP-5772-2018 (KRISHNAKANT GOUTAM Vs MADHYA PRADESH HIGHER EDUCATION DEPARTMENT) 3 Jabalpur, Dated : 29-06-2018 Petitioner Kirshnakant Gautam present in person prays for and is granted seven days time to file amendment application.
List thereafter.
(SUJOY PAUL) JUDGE YS Digitally signed by YOGESH KUMAR SHRIVASTAVA Date: 2018.06.29 14:49:24 +05'30'