Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(iii) in Rules for Identification of Tourist Place or Zone in Jharkhand State

(iii)For all historical/pilgrimage centers, the antecedents of the site. (How old is the site and its Cultural significance)