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Himachal Pradesh High Court

Unknown vs Jaswant Singh V. Hrtc on 14 September, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Jaswant Singh v. HRTC .

CWPOA No. 1403 of 2020 14.9.2022 Present: Mr. Narender Sharma, Advocate, for the petitioners.

Mr. Vikas Rajput, Advocate, for respondents No.1 and 2.

Mr. Sudhir Bhatnagar and Mr. Narender Guleria, Additional Advocates General, with Mr. Sunny Dhatwalia, Assistant Advocate General, for the State.

Mr. V.D. Khidtta, Advocate, for respondents No.4 to 9. Mr. Manohar Lal Sharma, Advocate, for respondent No.14.

List on 28.9.2022, as prayed for.




            14th September, 2022                       (Sandeep Sharma),
            Manjit                                         Judge







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