Himachal Pradesh High Court
Anisha Bhardwaj vs . State Of H.P. & Others. on 29 August, 2022
Bench: Sabina, Sushil Kukreja
Anisha Bhardwaj Vs. State of H.P. & Others.
CWP No.5317 of 2022 .
29.08.2022 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
CMP No.10644 of 2022 For the reasons stated therein, the application is allowed. The applicant-petitioner, at this stage, is exempted from filing English translated copies of documents in issue. However, the same be filed within four weeks.
CWP No.5317 of 2022 Notice. Mr. Anil Jaswal, Additional Advocate General, accepts notice on behalf of the respondents and seeks time to file reply.
List again on 26th December, 2022.
( Sabina )
Judge
( Sushil Kukreja )
August 29, 2022 Judge
(ravinder)
::: Downloaded on - 29/08/2022 20:06:37 :::CIS