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[Cites 0, Cited by 0] [Section 49] [Entire Act]

NCT Delhi - Subsection

Section 49(1) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(1)No functionary shall charge, in any transaction an amount more than the maximum amount thereafter provided for his services actually rendered.
From sellers :-  
I. Unloading charges (including weighing charges)  
(a) Potato and Onion : Rs. P.
  Package up to 4 kgs. 0.12
  Package 15 to 30 kgs. 0.16
  Package 31 to 65 kgs. 9.35
  Package 66 kgs. onward 0.50
(b) Green Vegetables :  
  Package up to 14 kgs. 0.12
  Package 15 to 30 kgs. 0.20
  Package 31 to 65 kgs. 0.35
  Package 66 kg onward 0.65
(c) Fruits :  
  Package up to 14 kgs. 0.12
  Package 15 to 20 kgs. 0.16
  Package 21 kgs. and above 0.25
II. Full load fromRehra/Tonga 5.00
  Full load from Tempo 8.00
  Full load from 3 tonner truck 15.00
  Full load from large truck 60.00
  Full load from C.R.T. 70.00
  Full load from wagon 80.00
  Full load from Box Wagon 140.00