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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(4)(b) in The U.P. Secondary Education Services Selection Board Rules, 1998

(b)10 per cent marks on the basis of interview which shall be divided in the following manner namely -
(i)4% marks on the basis of general knowledge;
(ii)3% marks on the basis of personality test;
(iii)3% marks on the basis of ability of expression.