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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(4) in The U.P. Secondary Education Services Selection Board Rules, 1998

(4)[ The Board shall prepare list for posts of Lecturers on the basis of marks obtained in the written examination and marks for special merits as follows -
(a)85 per cent marks on the basis of written examination;
(b)10 per cent marks on the basis of interview which shall be divided in the following manner namely -
(i)4% marks on the basis of general knowledge;
(ii)3% marks on the basis of personality test;
(iii)3% marks on the basis of ability of expression.
(c)5 per cent marks on the basis of following special merits, namely -
(i)2% marks for having Doctorate Degree;
(ii)2% marks for having Master of Education (M.Ed.) degree;
(iii)1 % marks for Bachelor of Education (B.Ed.) degree;
Provided that no marks under this clause shall be awarded to a candidate who has obtained marks under sub-clause (ii);
(iv)1% marks for the participation in any national level sports competition throught State team.]