Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Gujarat - Subsection Section 53(2) in The Maharaja Sayajirao University of Baroda Act, 1949 (2)The Syndicate shall prepare, every year before such date as may be prescribed by the Statutes, the financial estimates for the ensuing year.
