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State of Rajasthan - Section

Section 16 in The Rajasthan Neera (Unfermented Juice of Palms) Rules, 1960

16. Inspection of the place of manufacture or sale.

- ( 1) The place of manufacture or the place of sale as well as the account book shall be open to inspection by an Excise Officer not below the rank of Inspector. The officer shall record his observations in the inspection book maintained by the licensee.
(2)A licensee shall always keep ready six test tubes, one test tube stand, a pair of tongs for holding test tubes, one spirit lamp, spirit, one cleaning brush and one funnel in a clean condition at his own expense and shall produce them on demand by the inspecting officers for testing whether neera kept at the place of manufacture of sale has fermented or not.