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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in The Rajasthan Neera (Unfermented Juice of Palms) Rules, 1960

(2)A licensee shall always keep ready six test tubes, one test tube stand, a pair of tongs for holding test tubes, one spirit lamp, spirit, one cleaning brush and one funnel in a clean condition at his own expense and shall produce them on demand by the inspecting officers for testing whether neera kept at the place of manufacture of sale has fermented or not.