Section 16(3) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992
(3)After the results of the written examination have been received and tabulated the Commission shall, having regard to the need for securing due representation of the candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories under Rule 6, prepare a list of candidates who have come to the standard fixed by the Commission in this respect.
