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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(ii) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

(ii)The principal/Headmaster of the School will have the power to allot duties and responsibilities to employees under his control for management of the School and to maintain discipline in the School.