Himachal Pradesh High Court
Vayasan Devi & Ors. vs . Punnu Ram & Ors. on 27 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Vayasan Devi & Ors. vs. Punnu Ram & Ors.
RSA No.236 of 2018.
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27.04.2022. Present: Mr. K. D. Sood, Senior Advocate with Ms. Ranjana Chauhan, Advocate, for the appellants.
Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the respondents.
Since, the appeal is listed for final disposal at the admission stage, therefore, the records will be necessary. The records be requisitioned so as to reach this Court well before the next date of hearing. List on 15.06.2022.
(Tarlok Singh Chauhan) Judge 27th April, 2022.
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