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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(3) in Orissa Pani Panchayat Rules, 2003

(3)The Executive Committee shall decide the amount of fee/water rate proportionate to the land holding and issue demand notice in Form-J; and in case of Lift Irrigation Points, the Executive Committee may assess such minimum charges of water rate as may be decided by the General Body in respect of users farmers in the ayacut who don't take up any cultivation during a season.