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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(2)(ii) in The U.P. Fire (Gazetted Officer) Services Rules, 1984

(ii)the second efficiency bar unless he has worked diligently and to the best of his ability, he is found fully capable of imparting training to subordinates, his work and conduct are otherwise found to be satisfactory and unless his integrity is certified.