Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(25)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(25)(i) in Gujarat Sales Tax (Second Amendment) Act, 1976

(i)against sub-entry 1, in columns 3 and 4, for the expression "Do", the words "Twelve paise in the rupee" shall be substituted;