Section 12(25) in Gujarat Sales Tax (Second Amendment) Act, 1976
(25)in entry 74,-(i)against sub-entry 1, in columns 3 and 4, for the expression "Do", the words "Twelve paise in the rupee" shall be substituted;(ii)in sub-entry 2,-(a)in column 2, the brackets, words and figures "(other than the component parts of motor lorries as specified in entry 66 of this Schedule)" shall be omitted;(b)in columns 3 and 4, the expression "Do" shall be construed as a reference to Twelve paise in the rupee:
