Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(ii) in The Mineral Conservation And Development Rules, 1988 (ii)[ coal, lignite and sand for stowing;] [ Substituted by G.S.R. 227(E), dated 22.4.1991 (w.e.f. 22.4.1991).]
