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State of Uttar Pradesh - Section

Section 19 in The U.P. Sheera Niyantran Niyamavali, 1974

19. [ Arrangement of CCTV camera, power pumps and accessories for loading of molasses. [Substituted by U.P. Notification No. 2002 E-2/XIII-2018-254-83, dated 12.7.2018 (w.e.f. 18.7.1974).]

- For the purpose of loading of molasses the occupier of a sugar factory shall maintain in good running condition power pumps of sufficient capacity with other necessary accessories and CCTV camera with IP address. CCTV camera shall be installed in sugar mill in such a place and manner that all vehicles carrying raw materials, molasses and other produce can be recorded with its vehicle (tanker/lorry) number while entering and leaving the sugar mill. A digital record will be maintained also and be submitted online to designated portal of Excise Department daily.