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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(a) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(a)Among concerned minority candidates in the order of merit assigned firstly in GATE, secondly in PGECET-AC, thirdly in PGECET and fourthly in the qualifying examination.