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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(1)(c) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(c)an award made by the Authority under sub-section (1) or an order passed by the Authority under sub-section (2) of section 29.