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[Cites 0, Cited by 0] [Section 52(14)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(14)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)Rain-water pipes shall be affixed to the outside of the external walls of the building or in recesses or chases cut or formed in such external walls or in such other manner.