Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Bihar - Subsection Section 109(c) in The Bihar and Orissa Local Self-Government Act, 1885 (c)turn, divert, discontinue or stop up any village road [or bridge thereon] [Added by Bengal Act 5 of 1908.]; and
