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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 64(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)All enrolled members of the Force, including trainees, shall be furnished free of charge a set of uniform (i. e. clothing and other necessary articles) of such description and in such quantity and composition as may be specified by Director from time to time.