Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 64 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

64. Scale of uniform.

(1)All enrolled members of the Force, including trainees, shall be furnished free of charge a set of uniform (i. e. clothing and other necessary articles) of such description and in such quantity and composition as may be specified by Director from time to time.
(2)Superior officers of the Force shall provide themselves with all articles of uniform and accouterments of the specified patterns and shall be paid outfit allowance as prescribed by the State Government for Police from time to time.
(3)All enrolled members of the Force serving at locations at an altitude of 1000 meters or above sea level shall be entitled to an extra issue of woollen garments.
(4)The Director in the case of members serving in Forest Protection Force will notify particular place at which such extra clothing shall be admissible. Through specific orders, such extra clothing shall be replaced on expiry of its period of serviceability as specified by the Director.
(5)An enrolled member of the Force on ceasing to be posted at a place, for which extra issue of clothing is authorized, shall deposit the same in the stores of the Forest Protection Force.