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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(b) in The Punjab Registration Validating Act, 1981

(b)Sub-Registrar Amritsar (Urban) purporting to act as Sub-Registrar in respect of area falling within sub-district Amritsar (Rural) and comprising the villages specified in Schedule II during the period commencing on the 14th January, 1977 and ending with 26th February, 1979;