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State of Punjab - Act

The Punjab Registration Validating Act, 1981

PUNJAB
India

The Punjab Registration Validating Act, 1981

Act 21 of 1981

  • Published on 7 September 1981
  • Commenced on 7 September 1981
  • [This is the version of this document from 7 September 1981.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Punjab Registration Validating Act, 1981Punjab Act No. 21 of 1981Statement of Objects and Reasons. - When any Sub-Registrar is absent, or when his office is temporarily vacant, the Registrar can appoint any person as Sub-Registrar under section 12 of the Registration Act, 1908. Some Registrars in the State appointed Sub-Registrars when their officers were not temporarily vacant, with a view to speeding up registration work. This was tantamount to the formation of separate sub-districts and creation of separate officers of Sub-Registrars. The power to form, or alter the limits of a sub-district and establish the officers of Sub-Registrar lies with the State Government under sections 5(1) and 7(1) of the said Act. As provided in section 5(3), any alteration shall take effect on such day after the date of the notification as is therein mentioned. Therefore, the Registrars, who appointed Sub- Registrars, when the respective offices were not temporarily vacant, acted beyond their jurisdiction. The period of working of such officers appointed as Sub-Registrars by Registrars when their offices were not temporarily vacant is to be regularised. Hence this Bill.Received the assent of the Governor of Punjab on the 7th September, 1981, and was first published in the Punjab Government Gazette (Extra.), Legislative Supplement, Part I, dated the September 18, 1981/Bhadra 27, 1903.An act to validate certain registration and matters appurtenant thereto.Be it enacted by the legislature of the State of Punjab in the Thirty- second Year of the Republic of India as follows :-

1. Short title.

- This Act may be called the Punjab Registration Validating Act, 1981.

2. Validation of acts of registering officers purporting to act as Sub- Registrars.

- All acts performed by the -
(a)registering officers specified in column 2 of the Schedule purporting to act as Sub Registrars of the district specified in column 1 thereof during the periods noted against each in column 3 of that Schedule; and
(b)Sub-Registrar Amritsar (Urban) purporting to act as Sub-Registrar in respect of area falling within sub-district Amritsar (Rural) and comprising the villages specified in Schedule II during the period commencing on the 14th January, 1977 and ending with 26th February, 1979;
shall be deemed to have been validly performed as if the aforesaid persons had been duly appointed as Sub-Registrars under the Registration Act, 1908 (Central Act 16 of 1908), for the purposes of the performance of such acts

I

Sub-District Registering Officers Period
1 2 3
Ludhiana (Urban) 1. Shri Ram Lal, P.C.S., Executive Magistrate2. Shri SewakSingh, P.C.S., Executive Magistrate3. Miss P. Ahluwalia,District Officer Removal of Grievances.4. Shri M.L. Gotra,District Officer5. Shri V.P. Dubey, P.C.S. District Officer,Removal of Grievances6. Shri J.L. Malhotra, P.C.S., GeneralAssistant to Deputy Commissioner 19th August, 1972 to 6th September, 19727th September, 1972to 5th April, 19736th April, 1973 to 19th February, 197720thFebruary, 1977 to 30th April, 19775th May, 1977 to 30thNovember, 1977.1st December, 1977 to 21st May, 1979
Jullundur (Urban) 1. Shri M.P. Gotra, P.C.S., Executive Magistrate2. ShriJoginder Pal Singh, P.C.S. Executive Magistrate3. Shri ManoharSingh, P.C.S., General Assistant to Deputy Commissioner4. ShriJoginder Singh Puri, P.C.S., Executive Magistrate.5. Shri I.D.Kanwar, P.C.S., Executive Magistrate6. Shri D.S. Multani,P.C.S., General Assistant to Deputy Commissioner7. ShriHarinder Singh, P.C.S., Executive Magistrate 6th June, 1973 to 31st August 19735th June, 1974 to 31stJuly, 1974 and 1st November, 1974 to 15th January, 1975
Patiala (Urban) Shrimati Sushil Gupta Executive Magistrate 11th June, 1974 to 24th May, 1975
Phillaur Sub-Divisional Officer (Civil), Phillaur 10th June, 1974 to 31st July, 1974
Nawanshahar Sub-Divisional Officer (Civil), Nawanshahar 10th June, 1974 to 31st July, 1974
Nakodar Sub-Divisional Officer (Civil), Nakodar 10th June, 1974 to 31st July, 1974
Gurdaspur 1. Sub Divisional Officer (Civil) Gurdaspur2. GeneralAssistant to Deputy Commissioner 1st May, 1975 to 19th May, 197513th July, 1976 to 19thAugust, 1976
Batala Sub-Divisional Officer (Civil), Batala 1st May, to 1975 to 19th May, 1975 and 13th July, 1976 to19th August, 1976
Pathankot Sub-Divisional Officer (Civil), Pathankot 1st May, 1975 to 19th May, 1975

II

Serial No. Name of Village H.B. No.
1 Kale ....368 Suburban 381 Urban
2 Ghanupur ....368 Suburban 381 Urban
3 Bakh Shikargarh ....282      
4 Tung Bala ....371 Suburban 384 Urban
5 Tung Pain ....372 Suburban 385 Urban
6 Verka ....281      
7 Wallah ....280      
8 Khankot ....279      
9 Sultanwind .... 373 Suburban 386 Urban
10 Duburji (Sultanwind) ....373 Suburban    
11 Kot Mit Singh (Sultanwind) ....372      
12 Mulechak ....376      
13 Bharaiwal ....374 Suburban 386 Urban
14 Fatahpur ....377      
15 Kot Khala ....367 Suburban 379 Urban
16 Wadali Guru ....366 Suburban 380 Urban
17 Gopal Nagar, Bhawani Nagar (Amritsar) ....376 Suburban    
18 Vijay Nagar (Amritsar) ....375 Suburban    
19 Dhapai (Amritsar) ....375 Suburban    
20 Mustafabad (Tudg Pain) ....372      
21 Maqboolpura (Sultanwind) ....386 Urban    
22 Mohkamper Krishna Nagar (Tung Pain) ....373