Section 167 in Tamil Nadu Co-operative Societies Rules, 1988
167. Qualification of members of Co-operative Tribunal.
- The members of the Co-operative Tribunal shall be,-(a)a Judicial Officer not below the rank of a Subordinate Judge, or(b)any Officer of the Co-operative Department not below the rank of a Joint Registrar of Co-operative Societies, or(c)any Officer of the Law Department of the Secretariat not below the rank of a Deputy Secretary to Government.
