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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)From Foreign ships-of-war-All salutes from foreign ships of war, either to Indian Naval Ships or forts, shall be returned gun for gun. Should there be no fort or battery from which such salutes can be returned, the senior Naval office present will return them gun for gun.