Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jharkhand - Subsection Section 3(A) in Jharkhand Staff Selection Commission Act, 2008 (A)Chairman- An officer of the Indian Administrative Service, appointed by the State Government not below the rank of Super-time Scale with at least three years of service remaining.
