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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(4) in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Rules, 1998

(4)[ The roster maintained under sub-rules (1), (2) and (3), shall be kept in custody of the incharge establishment officer and in the event of his transfer or change in work distribution, the charge of the maintained roster/rosters shall be handed over and taken over accordingly by the concerned officers.] [Inserted by Notification No. F. 6-1-2002-R.C.-1, dated 28-8-2002.]