Section 23(3)(c) in Life Insurance Corporation of India (Staff) Rules, 1960
(c)evidence given at any departmental inquiry ordered by the [Board] [Substituted 'Corporation' by Notification No. G.S.R. 481(E), dated 7.7.2021 (w.e.f. 23.7.1960).] or by any authority subordinate to it or by the Government.