Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Haryana - Subsection Section 76(3) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985 (3)A licence shall remain in force from the date of issue till the 31st March next following on which date it shall expire unless renewed.
