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Union of India - Section

Section 1042 in The Quality Of Service Of Broadband Service Regulations, 2006

1042.

Notification No. 304-6/2004-QoS, dated 6th October, 2006- In exercise of the powers conferred upon it under section 36 read with sub-clauses (i) and (v) of clause (b) of sub-section (1) of section 11 of the Telecom Regulatory Authority of India Act 1997(24 of 1997), the Telecom Regulatory Authority of India hereby makes the following regulations, namely:-