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Bombay Presidency - Section

Section 14 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

14.

The practical examination shall be jointly conducted by the Examiners when two Examiners are appointed for any subject. The number of marks secured by each candidate shall be recorded by both the Examiners in consultation.