Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 113 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

113.

The conveyance purchased with the advance will be considered to be the property of the Corporation until the advance with the interest accrued thereon had been fully repaid.