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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Om Prakash Bhandari & Ors. vs . Lac & Ors. on 6 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Om Prakash Bhandari & Ors. Vs. LAC & Ors.

RFA No. 560/2011

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06.04.2023 Present: Mr. Ashok Kumar, Advocate, vice Mr. Karan Singh Kanwar, Advocate, for the appellants.

Mr. B.N. Sharma and Mr. Raj Kumar Negi, Addl. AGs with Ms. Avni Kochhar, Dy. AG, for respondents No. 1 and 2.

Mr. V.B. Verma, Central Government Counsel, for respondent No. 3.

Learned vice counsel for the appellants prays for an adjournment on the ground that arguing counsel is not available today.

As prayed, list after four weeks.

( Sushil Kukreja ) Judge 6th April, 2023 (raman) ::: Downloaded on - 06/04/2023 20:36:06 :::CIS