Himachal Pradesh High Court
Om Prakash Bhandari & Ors. vs . Lac & Ors. on 6 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Om Prakash Bhandari & Ors. Vs. LAC & Ors.
RFA No. 560/2011.
06.04.2023 Present: Mr. Ashok Kumar, Advocate, vice Mr. Karan Singh Kanwar, Advocate, for the appellants.
Mr. B.N. Sharma and Mr. Raj Kumar Negi, Addl. AGs with Ms. Avni Kochhar, Dy. AG, for respondents No. 1 and 2.
Mr. V.B. Verma, Central Government Counsel, for respondent No. 3.
Learned vice counsel for the appellants prays for an adjournment on the ground that arguing counsel is not available today.
As prayed, list after four weeks.
( Sushil Kukreja ) Judge 6th April, 2023 (raman) ::: Downloaded on - 06/04/2023 20:36:06 :::CIS