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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(ii) in Tamil Nadu Electricity Grid Code, 2005

(ii)The summation of the station-wise ex-power plant drawal schedules for all generating stations after deducting the apportioned transmission losses (estimated), shall constitute the State beneficiaries / distribution licensees drawal schedule which in turn shall be used for billing.