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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Maharashtra - Subsection

Section 50(1)(e) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(e)the fees levied, or proposed to be lived, and the provisions made for capital expenditure on buildings, equipment and for the continued maintenance and efficient working of the institution.