Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56A(8)] [Section 56A] [Entire Act]

State of Odisha - Subsection

Section 56A(8)(iii) in The Orissa Factories Rules, 1950

(iii)The results of examinations by a competent person carried out under Sub-rules (4) and (5) shall be in the prescribed Form No. 33.