Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Gujarat - Subsection Section 62(ii) in The Gujarat Ayurved University Act, 1965 (ii)the Statute 180 and the Ordinances 148 to 157 and any other Statutes or Ordinances relating to the said committee shall stand repealed.]
