Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(1) in The Gujarat Ayurved University Act, 1965

(1)All postgraduate instruction, teaching and training shall be conducted by the University or by such affiliated colleges or institutions and in such subject as may be prescribed by the Statutes.