Section 13(a) in Bihar Elementary School Education Committee Act, 2007
(a)The Vidyalaya Shiksha Samiti (VSS) will submit the report of its activities of PRI twice in a year. The report will be submitted to the Gram Panchayat in the case of primary school, to the Panchayat Samiti in the case of middle/basic school and to the respective urban bodies in the case of Primary and Middle/basic schools in the urban areas.
