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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4) in Orissa School Education (Community Participations) Rules, 2000

(4)The Headmaster of the institution shall furnish the details of the Parent Teacher's Association of his school to the S.I.of Schools/D.I. of Schools/ and C.l. of Schools, as the case may be, in Form III. On receipt of the information from the Head of the Institution he shall assign a Registration Number to the Parent-Teachers' Association.