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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Assam - Subsection

Section 77(xvi) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(xvi)the access to the auditorium if it is on the upper storey or the galleries shall be provided by not less than two independent stairs of fire proof construction. Such stairs at no place shall be less than 1.5 m clear in width;